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Union of India - Section

Section 43 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

43. Pay of re-employed persons.

- The pay scale of any person, who may be employed in the Institute after retirement from the service of the Institute or of a State or the Central Government or any statutory or local body administered by the Government, shall be fixed in accordance with the rules and orders of the Central Government, as amended from time to time.