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Madhya Pradesh High Court

Smt. Disha Sharma vs The State Of Madhya Pradesh on 13 March, 2020

Author: Sushrut Arvind Dharmadhikari

Bench: Sushrut Arvind Dharmadhikari

THE HIGH COURT OF MADHYA PRADESH 1 13/03/2020 Due to paucity of time, the matters are adjourned as under:-

Serial Numbers Next date of listing 41 to 56, 177 and 181 List after two weeks 59 to 70, 99 to 108, 110 List after four weeks to 116, 118 to 128, 130 to 173 and 178 to 180 Interim order, if any, passed earlier shall continue till next date of listing.

Copy of this order be retained in each of the aforesaid matters.

(S.A. Dharmadhikari) Judge Prachi* PRACHI Digitally signed by PRACHI MISHRA DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MISHR MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=cc727abda3453804cde4 A 8b1afcb367afdaf978aea111b1ff2 9eae55fd213bc09, cn=PRACHI MISHRA Date: 2020.03.17 11:00:49 +05'30'