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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(viii) in The Bihar School Examination Board Regulations, 1964

(viii)Those schools which have not got their all or some of their students registered till 31st March, 1973 may get registered after submitting their registration fees and application forms alongwith Rs. 5 as late fine per candidate latest by 31st May, 1973. This concession is meant only for the year 1973.