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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(c) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(c)"Chairman" means the chairman of the Board;
(cc)[ "consent fee" means the fee charged for the grant of consent by the Board; and;] [Inserted vide Punjab Notification No. G.S.R. 105/C/A/ 6/74/Amdendment (1)/81, dated 5.12.1981.].