Section 129(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
(2)The size of farm to be provided by an affiliated college offered courses in Agriculture shall be at the rate of not less than ½ acre for a small batch of students consisting of such number as may be determined by a Regulation/Resolution made by the Academic Council. The nature and scale of facilities to be provided on the farm should conform to the norms laid down by the Academic Council, from time to time, with the approval of the Executive Council.
