Section 15(1) in The U.P. State Council Of Higher Education Act, 1995
(1)The Council shall have its own Fund in which shall be credited -(a)all moneys provided by the State Government;(b)all moneys provided by the Central Government;(c)all moneys provided by the University Grants Commission;(d)all moneys received by the Council by way of grants, gifts, donations, benefactions, bequests of transfers;(e)all moneys received by the Council in any other manner or from any other source.
