Supreme Court - Daily Orders
Ganpat Singh(D) Th. Lrs & Ors Etc Etc vs Mahatam Singh(D) Th. Lrs & Ors Etc Etc on 6 January, 2014
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ITEM NO.20 COURT NO.14 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2013
CC 22221-22223/2013
(From the judgement and order dated 29/07/2013 in Writ-B No.5580/1979,Writ-
B No.13687/1990,Writ-B No.19122/1990 of The HIGH COURT OF JUDICATURE AT
ALLAHABAD)
GANPAT SINGH(D) TH. LRS & ORS ETC ETC Petitioner(s)
VERSUS
MAHATAM SINGH(D) TH. LRS & ORS ETC ETC Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 06/01/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE DIPAK MISRA
For Petitioner(s) Mr. S.R. Singh, Sr. Adv.
Mr. Sushant Yadav, Adv.
Ms. Asha Gopalan Nair,AOR
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
We have heard learned counsel for the petitioners. Delay condoned.
No ground for interference is made out. The special leave petitions are dismissed.
|(Parveen Kr.Chawla) | |(Phoolan Wati Arora) |
|Court Master | |Assistant Registrar |
| | | |