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[Cites 0, Cited by 1] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(h) in The National Council For Teacher Education Act, 1993

(h)conditions required for the proper conduct of a new course or training and conditions for granting permission under clause (a) of sub-section (3) of section 15;