Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 104 in Bihar Inland Vessels Rules, 2013 104. Stationary Vessels. - All stationary vessels, rafts and floating equipment must be anchored or made fast securely enough to withstand the current in such a way that they can adjust to the changes in water level.
