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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 7 in The National Cadet Corps Act, 1948

7. Central Government may ralse other units.

Notwithstanding anything contained in this Act, the Central Government may, by notification, provide for the constitution of any other units of the Corps in any place and prescribe the persons or class of persons who may be eligible for enrolment therein.