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[Cites 0, Cited by 0] [Section 131(3)] [Section 131] [Entire Act]

State of Sikkim - Subsection

Section 131(3)(g) in Sikkim Urban and Regional Planning and Development Act, 1998

(g)In respect of calling of tenders, security amount, acceptance of tenders, issue of work orders, entering into contract, execution of works, compromise of claims, and matters ancillary thereto;