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[Cites 0, Cited by 3] [Section 46(1)] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(1)(f) in The Kerala General Sales Tax Act, 1963

(f)willfully acts in contravention of any of the provisions of this Act or the rules made there under, for the contravention of which no express provision for punishment is made by this Act.