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Union of India - Section

Section 41 in The Medical Council Of India Regulations, 2000

41. Adjournment for want of quorum .-If at the time appointed for a meeting a quorum is not present the meeting shall not commence until a quorum is present, and if a quorum is not present on the expiration of thirty minutes from the time appointed for the meeting or during the course of any meeting, the meeting shall stand adjourned to such future date and time as the President may appoint.