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State of Gujarat - Section

Section 15 in The Gujarat Higher Secondary Schools Services Tribunal Act, 1983

15. Resignation of higher secondary schools employee.

- If an employee desires to submit his registration he shall tender the same in person to the District Education Officer of the district in which the higher secondary school of which he is the employee is situate and a resignation by an employee shall not be accepted by the manager unless it is so tendered and forwarded to the manager by the District Education Officer duly endorsed. The acceptance of any resignation tendered in contravention of this section shall be ineffective.