Income Tax Appellate Tribunal - Delhi
M/S. Escort Heart Institute & Research ... vs Dcit, New Delhi on 3 April, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI BENCHES "D": DELHI
BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER
AND
SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER
C.O.Nos.47, 48, 49 & 50/Del./2019
Arising out of
ITA.Nos.2822, 2823, 2824 & 2825/Del./2015
Assessment Years 2004-2005, 2005-2006, 2006-2007 & 2007-2008
M/s. Escort Heart
Institute & Research The DCIT, Circle-8(1),
Centre Ltd., Escort Heart Room No.415, 4th Floor,
Institute & Research vs., C.R. Building,
Centre, Okhla Road, New Delhi.
New Delhi-110025.
PAN AAACE5318C
(Cross Objector) (Respondent)
For Cross Objector : Shri R.M. Mehta, C.A.
For Revenue : Smt. Naina Soin Kapil, Sr. D.R.
Date of Hearing : 03.04.2019
Date of Pronouncement : 03.04.2019
ORDER
PER BENCH :
Learned Counsel for the Assessee seeks permission to withdraw all the cross objections. An endorsement to that effect is made in the cross objections. Ld. D.R. has no objection.2
C.O.Nos.47 to 50/Del./2019 M/s. Escort Heart Institute & Research Centre Ltd., Chandigarh.
2. In view of the above, all the cross objections of the Assessee are dismissed as withdrawn.
3. In the result, all the cross objections of the Assessee are dismissed as withdrawn.
Order pronounced in the open Court.
Sd/- Sd/- (PRASHANT MAHARISHI) (BHAVNESH SAINI) ACCOUNTANT MEMBER JUDICIAL MEMBER
Delhi, Dated 03rd April, 2019 VBP/-
Copy to
1. The appellant
2. The respondent
3. CIT(A) concerned
4. CIT concerned
5. D.R. ITAT "D" Bench
6. Guard File //By Order// Asst. Registrar : ITAT : Delhi Benches :
DELHI.