Supreme Court - Daily Orders
Managing Committee Shadnagar vs Mandal Revenue Officer on 27 February, 2026
ITEM NO.23 COURT NO.1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).2726/2026
[Arising out of impugned final judgment and order dated 23-07-2025
in CRP No.5653/2006 passed by the High Court for The State of
Telangana at Hyderabad]
MANAGING COMMITTEE SHADNAGAR Petitioner(s)
VERSUS
MANDAL REVENUE OFFICER & ORS. Respondent(s)
IA No. 15882/2026 - EXEMPTION FROM FILING O.T.
Date : 27-02-2026 This matter was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) :Mr. Girish Chandra Gupta, Sr. Adv.
Mr. Mak Mukheed, Adv.
Mr. Zeeshan Rizvi, Adv.
Mr. S.islam, Adv.
Mr. Md Irshad Ahmed, Adv.
Mr. Md. Sadath Hussain, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
List on 20.03.2026.
(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ARJUN BISHT Date: 2026.02.27 16:59:41 IST Reason: