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Supreme Court - Daily Orders

Managing Committee Shadnagar vs Mandal Revenue Officer on 27 February, 2026

     ITEM NO.23                                COURT NO.1              SECTION XII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).2726/2026

     [Arising out of impugned final judgment and order dated 23-07-2025
     in CRP No.5653/2006 passed by the High Court for The State of
     Telangana at Hyderabad]

     MANAGING COMMITTEE SHADNAGAR                                       Petitioner(s)

                                                      VERSUS

     MANDAL REVENUE OFFICER & ORS.                                      Respondent(s)

     IA No. 15882/2026 - EXEMPTION FROM FILING O.T.

     Date : 27-02-2026 This matter was called on for hearing today.

     CORAM :                 HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE JOYMALYA BAGCHI

     For Petitioner(s) :Mr. Girish Chandra Gupta, Sr. Adv.
                        Mr. Mak Mukheed, Adv.
                        Mr. Zeeshan Rizvi, Adv.
                        Mr. S.islam, Adv.
                        Mr. Md Irshad Ahmed, Adv.
                        Mr. Md. Sadath Hussain, AOR

     For Respondent(s) :

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List on 20.03.2026.

(ARJUN BISHT) (PREETHI T.C.) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by ARJUN BISHT Date: 2026.02.27 16:59:41 IST Reason: