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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(1) in Rajasthan Public Libraries Rules, 2012

(1)'A' class public library, which -
(a)has its own building with sufficient accommodation to house the library;
(b)has more than 15000 books;
(c)subscribes more than 50 periodicals and 15 newspapers;
(d)maintains separate and well equipped children section;
(e)has more than 300 members;
(f)has a full time librarian during working hours;
(g)remains open for public not less than six hours on every working day;
(h)organizes not less than ten cultural or educational programme in a year, and
(i)provides for necessary reference service.