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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 35(1)(o) in Arunachal Pradesh Nursing Council Act, 2011

(o)for the conduct, practice and professional ethics for the Nurses, Nurse-Midwives, Lady Health Visitors, Auxiliary Nurse-cum-Midwives or Female Health Workers; and