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[Cites 0, Cited by 1] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2) in Uttar Pradesh State Universities Act, 1973

(2)The Academic Council shall consist of the following members, namely -
(i)the Vice-Chancellor;
(ii)the Deans of all Faculties, if any;
(iii)all Heads of Departments of the University and where there is no department in a subject in the University, the seniormost teacher from affiliated colleges representing that subject on the Faculty concerned;
(iv)all Professors of the University who are not Heads of Departments;
(v)the Principals of constituent colleges and the Directors of Institutes, if any;
(vi)two Professors, from each constituent college, if any, by rotation in order of seniority to be determined in the manner prescribed;
(vii)three Principals of affiliated or associated colleges to be selected by rotation in the manner prescribed;
(viii)fifteen teachers to be selected in the manner prescribed;
(ix)the Dean of Students Welfare;
(x)the Librarian of the University; and
(xi)five persons of academic eminence to be co-opted in the manner prescribed :
[Provided that if there is no member belonging to the Scheduled Castes or Scheduled Tribes or the other backward classes of citizen in the Academic Council constituted under this sub-section, the Vice-Chancellor may nominate two members belonging to the Scheduled Castes or Scheduled Tribes and two members belonging to other backward classes or citizen from amongst the teachers of the University by rotation in the manner prescribed.] [Inserted by Section 4 of Uttar Pradesh Act No. 1 of 2004 (w.e.f. 11.7.2003).]