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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Mizoram - Subsection

Section 128(1) in Mizoram Police Act, 2011

(1)The District Superintendent of Police or an officer not below the rank of Assistant/Deputy Superintendent of Police may, where necessary, direct the conduct of all assemblies and processions on any public road, street or thoroughfare, and prescribe the routes by which and the time at which such a procession may pass.