Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(f) in First Statutes of the National Institute of Design, Ahmedabad

(f)"Department" means an umbrella of a group of administrative activities, with or without sections/cells/units, supporting the day to day functions of the Institute including general administration, academic administration, accounts and finance, and such other functions as may be in existence before the commencement of the Act or as may be decided by the Governing Council;