Section 68(2)(a) in The West Bengal Panchayat Act, 1957

[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

(a)all members of the Gram Panchayat or the Anchal Panchayat, as the case may be, shall, as from the date of the order, vacate their offices;

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