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State of Rajasthan - Section

Section 38A in The Rajasthan Boilers Rules, 1954

38A. Fee for examination of Welders.

- For the qualification or re-qualification test of Welders, engaged in welding of boilers and steam pipes under construction, erection and fabrication or their repairs in accordance with the requirements of Chapter XIII of the Regulation, a fee of Rs. 500/- shall be charged. Additional charges for the plants, materials the preparation of test pieces and the mechanical test shall be born by the Welder or his employer.]