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Madhya Pradesh High Court

Mukesh Banty vs The State Of Madhya Pradesh on 14 June, 2021

Author: Anjuli Palo

Bench: Anjuli Palo

1 MCRC-28313-2021 The High Court Of Madhya Pradesh MCRC-28313-2021 (MUKESH BANTY Vs THE STATE OF MADHYA PRADESH AND OTHERS) 1 Jabalpur, Dated : 14-06-2021 Heard through Video Conferencing. Parties through their counsel. Case diary is not available. Shri Jitendra Shrivastava, learned Panel Lawyer prays for time to produce the case diary.

Let case diary be made available positively on the next date of hearing. List in the next week.

(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2021.06.14 17:08:34 +05'30'