Section 16(2)(b) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(b)Rs. 50,000/- (Rupees fifty thousand only) in respect of each variety of brands of liquor whose basic price is above Rs. 700/-

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