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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in U.P. Zila Panchayats Service Rules, 1970

(2)Every [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994, for the words 'Zila Parishads'.] shall maintain a separate gradations list in respect of each category of its servants carrying the same designations :Provided that the members of Ministerial staff belonging to the Samanya Prashasan Vibhag and the Vitta Vibhag shall irrespective of their designations, be shown on separate gradation lists made for their respective departments.