Delhi High Court - Orders
Rashi Peripherals Pvt. Ltd. (Now Known ... vs Union Of India And Ors on 31 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 15432/2022 & CM APPL. 47958/2022 (Interim Stay)
RASHI PERIPHERALS PVT. LTD. (NOW KNOWN AS
RASHI PERIPHERALS LTD.) .....Petitioner
Through: Mr.Vineet Bhatia, Mr.Aamnaya
Jagannath Mishra, Mr.Keshav
Garg & Mr.Abhinav Sharde,
Advs.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Himanshu Pathak, SPC with
Mr. Amit Singh, Adv. for UOI.
Mr. Rajeev Aggarwal, ASC
with Mr. Shubham Goel & Mr.
Mayank Kamra, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 31.01.2025 Since pleadings are complete, on the request of Mr. Bhatia, learned counsel for the writ petitioner, let the writ petition be called again on 10.03.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 31, 2025/akc This is a digitally signed order.
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