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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(d) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(d)recommending measures for improving the marketing of millets and its products in India including but not limited to providing storage facilities, value addition, integration with national markets;