Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Arunachal Pradesh - Subsection Section 11(a) in Arunachal Armed Police Act, 1993 (a)is in a State of intoxication when on, or after having been warned for, any duty or on parade or on the line or march ; or
