Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] State of Jammu-Kashmir - Subsection Section 4(1) in The Jammu and Kashmir Special Tribunal Act, 1988 (1)The Government may, by notification in the Government Gazette, establish a Tribunal to perform the functions and to exercise the powers under this Act.
