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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(10) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

(10)"COD" or "Commercial Operation Date" or "Date of commercial operation" means the date on which the generating plant is synchronised with the grid system;