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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in Hindi version, in sub-section (1), as so re-numbered, for the words ^^gksxsa the words ^^gksaxs shall be substituted.