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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1) in West Bengal Trade Unions Rules, 1998

(1)Every claim shall be-
(a)in Form Q.
(b)signed by the person desiring his name to be included in the electoral roll, and
(c)countersigned by another person in whose roll the claimant desires his name to be included.