Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Goa - Subsection Section 25(2) in Goa Co-operative Societies Rules, 2003 (2)The resolution for removal of the member shall be placed before the general meeting alongwith the explanation, if any, of the concerned member.
