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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(7) in The Jammu and Kashmir State Electricity Regulatory Commission Act, 2000

(7)The Chairperson shall be the Chief Executive of the Commission.[4. Constitution of the Selection Committee to recommend Members. - (1) For purposes of selection of the Members of the Commission, there shall be a Selection Committee consisting of the following :-
(a) Minister of Power Development Department ... Chairperson
(b) Principal Secretary to Government, Power DevelopmentDepartment ... Member
(c) Member, Central Electricity Regulatory Commission asnominated by the Chairman, Central Electricity RegulatoryCommission ... Member]
[Substituted by Act VIII of 2002]