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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(4) in Potti Sreeramulu Telugu University Act, 1985

(4)The Government may, where action has not been taken by the University within the time fixed to their satisfaction, after considering any explanation furnished or representation made by the Executive Council issue such direction as they may think fit and the University shall comply with such directions.CHAPTER-III. Officers of the University.