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Himachal Pradesh High Court

Yub Raj vs . Shankar Dutt on 21 July, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Yub Raj vs. Shankar Dutt .

RSA No. 406/2017

21.7.2023 Present: Ms. Nisha Nalot, Advocate, vice Mr. Ishan Sharma, Advocate, for the appellant.

Mr. Rajul Chauhan, Advocate, for respondents No. 1(b) to 1(d).

Mr. Rajul Chauhan, Advocate, prays for and is granted one week's time to file power of attorney on behalf of respondent No. 1(b) to 1(d).

List after the power of attorney is filed.

(Tarlok Singh Chauhan) Judge 21.7.2023 (pankaj) ::: Downloaded on - 21/07/2023 20:46:58 :::CIS