Section 30(1) in The Punjab Entertainments Duty Rules, 1956
(1)The proprietor of an entertainment shall maintain conspicuously above the outer door of each booking officer, a sign board exhibiting in conspicuous painted letters in Hindi, [-] [See Haryana Legislative Supplement Part III dated, 16.10.1970.] and English, the rates of payment for admission in respect of each class and the amount of entertainments duty payable on such rates.
