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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2) in Central Electricity Regulatory Commission (Standards of Performance of Inter-State Transmission Licensees) Regulations, 2012

(2)Such information in the requisite formats shall be submitted to the Commission twice during the financial year, on six-monthly basis by 31st October and 30th April for the periods April to September and October to March respectively.