Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A] [Entire Act] State of Arunachal Pradesh - Subsection Section 33A(12) in Arunachal Pradesh Municipal Election Rules, 2011 (12)On receipt of the statement of accounts, the District Municipal Election Officer shall issue an acknowledgement in Form No. 42.Chapter-V General Procedure of Election
