Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

NCT Delhi - Section

Section 19 in The Delhi Vidyut Board Rules, 1997

19. Term of office of the members of the Consultative Council.

- The members of the Consultative Council other than those referred to in Clauses (i), (ii) and (iii) of sub-rule (2) of Rule 17 shall hold office for a period not exceeding two years and no such non-official member shall be reappointed for any consecutive term after completion of his term.