Bombay High Court
Krishna Mahadu Gasti And Anr vs Mahesh Shamrao Deshmukh And Anr on 9 August, 2021
Author: M. S.Karnik
Bench: M. S.Karnik
19. wp 2952.21.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
URMILA
CIVIL APPELLATE JURISDICTION
URMILA PRAMOD
PRAMOD INGALE
INGALE Date:
2021.08.09
18:29:22
+0530
WRIT PETITION NO. 2952 OF 2021
Krishna Mahadu Gasti and anr. .... Petitioners
Vs.
Mahesh Shamrao Deshmukh and anr. ..... Respondents
Mr.N.V. Bandiwadekar i/b Ms.A.N. Bandiwadekar, for the
Petitioners.
Mr.M.S.Topkar, for Respondent No.1.
Mr.S.H. Kankal, AGP for the Respondent - State.
CORAM : M. S.KARNIK, J.
DATE : 09th AUGUST, 2021 P.C. :
. Time to fle rejoinder is extended by one week from today.
List the matter on 23/08/2021.
(M.S.KARNIK, J.) 1/1