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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2)(a) in The Jammu and Kashmir Public Property (Prevention of Damage) Act, 1985

(a)any building, installation or other property used in connection with the production, distribution or supply of water, light, power, or energy;