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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(2)(c) in The Goa, Daman and Diu Buildings (Lease, Rent and Eviction) Control Act, 1968

(c)the name and address of the landlord or the person or persons claiming to be entitled to such rent;