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Union of India - Section

Section 1 in The Port Rules for the Port Of Visakhapatnam

1.

For the purpose of these Rules the term "Harbour" shall mean and include every part of the Port of Visakhapatnam as defined by the Governor-General in Council.Port Conservator includes Deputy Port Conservator and any Harbour Master or Pilot duly authorized to act on behalf of the Port Conservator.Traffic Manager includes the assistants to the Traffic Manager duly authorized to act on his behalf.
(ii)Entering or leaving port