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Delhi High Court - Orders

Itc Limited Of Virginia House vs The Deputy Registrar Of Trademarks And ... on 6 October, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.A.(COMM.IPD-TM) 113/2022
                                ITC LIMITED OF VIRGINIA HOUSE           ..... Appellant
                                               Through: Mr. Afzal B. Khan and Mr. Samik
                                               Mukherjee, Advocates.

                                                    versus
                                THE DEPUTY REGISTRAR
                                OF TRADEMARKS AND ORS.                    ..... Respondents
                                             Through: Mr. Harish Vaidyanathan Shankar,
                                             Central Government Standing Counsel with
                                             Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
                                             Mr. Alexander Mathai Paikaday, Advocates for
                                             R-1 and R-2.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                    ORDER

% 06.10.2022 Mr. Harish Vaidyanathan Shankar, learned Central Government Standing Counsel enters appearance on behalf of Respondent No. 2.

Reply/written submissions, if any, be filed on behalf of Respondents No. 1 and 2, before the next date of hearing.

Notice be issued to Respondent No. 3, through all permissible modes, returnable on 10.01.2023.

JYOTI SINGH, J OCTOBER 06, 2022/shivam Signature Not Verified Signed By:KAMAL KUMAR Signing Date:08.10.2022 17:45:29