Delhi High Court - Orders
Itc Limited Of Virginia House vs The Deputy Registrar Of Trademarks And ... on 6 October, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-TM) 113/2022
ITC LIMITED OF VIRGINIA HOUSE ..... Appellant
Through: Mr. Afzal B. Khan and Mr. Samik
Mukherjee, Advocates.
versus
THE DEPUTY REGISTRAR
OF TRADEMARKS AND ORS. ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
Central Government Standing Counsel with
Mr. Srish Kumar Mishra, Mr. Sagar Mehlawat and
Mr. Alexander Mathai Paikaday, Advocates for
R-1 and R-2.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.10.2022 Mr. Harish Vaidyanathan Shankar, learned Central Government Standing Counsel enters appearance on behalf of Respondent No. 2.
Reply/written submissions, if any, be filed on behalf of Respondents No. 1 and 2, before the next date of hearing.
Notice be issued to Respondent No. 3, through all permissible modes, returnable on 10.01.2023.
JYOTI SINGH, J OCTOBER 06, 2022/shivam Signature Not Verified Signed By:KAMAL KUMAR Signing Date:08.10.2022 17:45:29