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[Cites 0, Cited by 0] [Section 17(11)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(11)(i) in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

(i)inspect within five days of the order or within such further time not exceeding five days as the inquiring authority may allow, the documents specified in the list in sub-rule (3);