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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3) in Coal Blocks Allocation Rules, 2017

(3)In case of allotment under rule 7, the agreement with the successful allottee shall contain, inter alia, the conditions contained in clause (i), (ii), (iv), (v), (vi) and (viii) of sub-rule (2) of rule 8.