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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(iii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(iii)All officers authorised to receive money on behalf of the Fund shall forward weekly statement of receipt and remittance in the Bank or Treasury as the case may be, to the Chief Executive Officer on the last working day of the week.