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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(e) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(e)"Chief Administrative Officer (CAO)" means the Officer of the Council appointed under section 6 and exercising such powers, and carrying out such functions, as mentioned in section 17;